SURINDER GUPTA,. RAMESHWAR SINGH MALIK

452 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• RAVI KUMAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-11-23)
• COMMISSIONER OF CENTRAL EXCISE DELHI v. M/S MARUTI SUZUKI INDIA LTD GURGAON — Punjab & Haryana High Court (2016-10-21)
• PR. COMMISSIONER OF INCOME TAX-I v. M/S BBF INDUSTRIES LIMITED — Punjab & Haryana High Court (2016-09-06)
• AMARJIT SINGH SIDHU v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-06-09)
• AMAR SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-06-03)
• SANTOKH SINGH & ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2016-06-03)
• PAWAN KUMAR SHARMA AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-06-03)
• BANTA SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-06-03)
• GURMIT KAUR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-06-03)
• VIJAY KUMAR CHHABRA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-06-03)