SURINDER GUPTA,. RAJAN GUPTA

621 recorded High Court judgment(s) · 2013–2016

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF INCOME TAX LDH v. SATISH BALA MALHOTRA & ORS — Punjab & Haryana High Court (2016-08-11)
• COMMISSIONER CENTRAL EXCISE ROHTAK v. M/S DONEAR PLYWOOD PVT LTD NEW DELHI — Punjab & Haryana High Court (2016-08-10)
• RAVEL CHAND v. STATE OF HARYANA & ANR. — Punjab & Haryana High Court (2016-07-12)
• COMMISSIONER OF INCOMETAX PANCHKULA v. POLO HOTEL LTD. — Punjab & Haryana High Court (2016-02-04)
• COMMISSIONER OF INCOME TAX III v. M/S NAHAR CAPITAL & FINANCIAL SERVICES LTD — Punjab & Haryana High Court (2016-01-28)
• HARNEK SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-01-18)
• GURNAM SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-01-18)
• RAJINDER KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-01-18)
• M/S BHAGAT SINGH AND SONS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-12-03)
• M/S KHALSA PULP & PAPER INDUSTRIES PVT. LTD. v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-12-03)