SURINDER GUPTA,LOK ADALAT BENCH - 3

157 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• SUNITA RANI v. STATE BANK OF INDIA AND ORS — Punjab & Haryana High Court (2018-11-15)
• KEWAL KRISHAN AND ANR v. STATE BANK OF INDIA AND ORS — Punjab & Haryana High Court (2018-11-15)
• PR. COMMISSIONER OF INCOME TAX v. M/S R.P. FOUNDRY P LTD MANDI GOBINDGARH — Punjab & Haryana High Court (2018-10-29)
• PR.COMMISSIONER OF INCOME TAX(CENTRAL),GURGAON v. M/S IND SWIFT LABORATORIES LIMITED,PAN:AAACI6306G — Punjab & Haryana High Court (2018-10-29)
• DHARMINDER SINGH SRAN v. HDFC BANK LTD AND ORS — Punjab & Haryana High Court (2018-10-29)
• COMMISSIONER OF INCOME TAX (EXEMPTIONS) CHANDIGARH v. M/S BABA AMARNATH EDUCATIONAL SOCIETY (REGD.) SATYA YOG NIWAS — Punjab & Haryana High Court (2018-10-25)
• THE PR. COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA v. M/S K C LAND & FINANCE LTD KC TOWER CHD ROAD NAWANSHAHAR — Punjab & Haryana High Court (2018-10-25)
• PR. COMMISSIONER OF INCOME TAX v. M/S SILVER OAKS TOWNSHIP CENTRAL LUDHIANA — Punjab & Haryana High Court (2018-10-25)
• M/S GURU NANAK HARDWARE & PLYWOOD STORE v. THE AUTHORIZED OFFICER CHIEF MANAGER S.B.I OF INDIA, G.T ROAD MOGA & ANOTHER — Punjab & Haryana High Court (2018-10-23)
• PR. COMMISSIONER OF INCOME TAX, PANCHKULA v. SH. YOGINDER SINGH, THROUGH LEGAL HEIR SH. VIRENDER SINGH — Punjab & Haryana High Court (2018-10-23)