SURINDER GUPTA,. JITENDRA CHAUHAN

111 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• PARAMJIT KAUR v. HARDEV SINGH — Punjab & Haryana High Court (2017-06-02)
• M/S JAI AUTO INDUSTRIES v. NAINITAL BANK AND ORS. — Punjab & Haryana High Court (2017-06-02)
• SHESH NATH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2017-06-02)
• RAJESH KUMAR v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2017-06-02)
• M/S SUMAN VILLAS PVT. LTD. v. STATE OF HARYANA & ANOTHER — Punjab & Haryana High Court (2017-06-02)
• RAVI KANT v. MANAGING DIRECTOR HEAD ORIENTAL BANK OF COMMERCE AND ORS — Punjab & Haryana High Court (2017-06-02)
• M/S SHRI GANESH INDUSTRIES AND OTHERS v. UCO BANK AND ANOTHER — Punjab & Haryana High Court (2017-06-02)
• LAKHWINDER SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-06-01)
• HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORP LTD v. DEPUTY COMMISSIONER OF INCOME TAX PKL — Punjab & Haryana High Court (2017-06-01)
• KRISHAN AND ANOTHER v. STATE BANK OF PATIALA AND OTHERS — Punjab & Haryana High Court (2017-06-01)