SURINDER GUPTA,. HARMINDER SINGH MADAAN

179 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• DHUT NATH @ DUDH NATH AND ANR v. UNION TERRITORY CHANDIGARH AND ORS — Punjab & Haryana High Court (2018-05-04)
• BALWANT SINGH v. HARYANA URBAN DEVELOPMENT AUTHORITY & ORS — Punjab & Haryana High Court (2018-05-04)
• SANT RAMPAL v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-05-03)
• MOHAMED SAHANI v. CHANDIGARH ADMINISTRATION, UT OF CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2018-05-03)
• MALKEET SINGH BALIANWALI & ANR v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2018-05-03)
• KARNVIR SHENTY THAMAN v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-05-02)
• BALWINDER SINGH & ORS v. UT OF CHANDIGARH THROUGH ITS ADVISOR & ORS — Punjab & Haryana High Court (2018-05-02)
• M/S D S PANNU & ASSOCIATES PVT LTD v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2018-05-02)
• SHER CHAND KHATRI & ANR. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2018-05-01)
• MOHD SABIR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-05-01)