SURINDER GUPTA,. GIRISH AGNIHOTRI

64 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• LAYAK RAM & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-12-12)
• JAIPAL v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-09-21)
• DULI CHAND & ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-05-05)
• PR. COMMISSIONER OF INCOME TAX-1 LUDHIANA v. M/S RAMESH STEELS — Punjab & Haryana High Court (2016-05-05)
• KRISHAN SINGH & ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-05-05)
• ISHWAR SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-05-05)
• JYOTSANA & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-05-05)
• PR COMMISSIONER OF INCOME TAX 1 CHANDIGARH v. M/S PUNJAB STATE FEDERATION OF COOP SUGAR MILLS LIMITED CHANDIGARH — Punjab & Haryana High Court (2016-05-05)
• AMRIT LAL & ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-05-05)
• SWARAN SINGH v. LAND ACQUISITION COLLECTOR AND ORS. — Punjab & Haryana High Court (2016-05-04)