SURINDER GUPTA,. FATEH DEEP SINGH

1,303 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• ARVIND GUPTA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-12-12)
• USHA LALIT v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2016-12-12)
• BABLU AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-12-12)
• DHARAMVIR SINGH AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-12-12)
• JAI BHAGWAN & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-12-12)
• RAM KISHAN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-12-12)
• VASUDEV GUPTA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-12-12)
• GURDARSHAN SINGH AND ORS v. CHANDIGARH ADMINISTRATION AND ORS — Punjab & Haryana High Court (2016-12-09)
• KEHAR SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-11-23)
• ASHOK KUMAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-11-23)