SURINDER GUPTA, DAYA CHAUDHARY

2,030 recorded High Court judgment(s) · 2015–2020

Courts

Disposal nature

Recent judgments

• STATE OF HARYANA v. PUSHPA — Punjab & Haryana High Court (2020-02-13)
• EMAAR MGF LAND LTD v. STATE OF HARYANA AND OTHER — Punjab & Haryana High Court (2017-05-19)
• RAVI KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-05-08)
• PARVEEN KUMAR GUPTA v. COMMISSIONER OF INCOME TAX AND ANOTHER — Punjab & Haryana High Court (2017-05-08)
• BRIJ BHUSHAN SHARMA v. COMMISSIONER OF INCOME TAX AND ANOTHER — Punjab & Haryana High Court (2017-05-08)
• MUKHTIAR SINGH @ TARI v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2017-05-08)
• M/S MEHAK INDUSTRIES ETC v. BANK OF MAHARASHTRA — Punjab & Haryana High Court (2017-05-08)
• CIT-II CHANDIGARH v. SUCHA SINGH LANGAH — Punjab & Haryana High Court (2017-05-08)
• M/S M.J.STEEL SALES v. STATE OF PUNJAB & OTHERS — Punjab & Haryana High Court (2017-05-08)
• PARVEEN KUMAR GUPTA v. COMMISSIONER OF INCOME TAX AND ANOTHER — Punjab & Haryana High Court (2017-05-08)