SURINDER GUPTA,. ASHUTOSH MOHUNTA

28 recorded High Court judgment(s) · 2011–2016

Courts

Disposal nature

Recent judgments

• U.G. HOSPITAL PVT. LTD. v. COMMISSIONER OF INCOME TAX AND ANR. — Punjab & Haryana High Court (2016-03-16)
• COMMISSIONER OF INCOME TAX, FARIDABAD v. ROHTAS — Punjab & Haryana High Court (2016-02-24)
• COMMISSIONER OF INCOME TAX-I v. U.S. MUNDI M/S MUNDIAN CARRIERS — Punjab & Haryana High Court (2016-02-18)
• COMMISSIONER OF INCOME TAX LDH. v. M/S A.P. PAPER MILLS — Punjab & Haryana High Court (2016-02-15)
• COMMISSIONER OF CENTRAL EXCISE, CHANDIGAGH v. M/S TRIVENI CASTING PVT. LTD. — Punjab & Haryana High Court (2016-02-11)
• COMMISSIONER OF CENTRAL EXCISE CHANDIGARH v. M/S JYOTI CONCAST STEEL LTD. — Punjab & Haryana High Court (2016-02-11)
• COMMISSIONER OF INCOME TAX, FARIDABAD v. ANJU TAYAL PROP. — Punjab & Haryana High Court (2016-02-10)
• CIT, LUDHIANA v. RACHNA MITTAL — Punjab & Haryana High Court (2016-02-04)
• COMMISSIONER CENTRAL EXCISE COMMISSIONERATE v. M/S TULAS PHARMACEUTICAL WORKS — Punjab & Haryana High Court (2016-02-03)
• COMMISSIONER OF CENTRAL EXCISE v. M/S LUDHIANA BEVERAGES (P) LTD. — Punjab & Haryana High Court (2016-02-02)