SURINDER GUPTA,. ARVIND SINGH SANGWAN

22 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• SUSHMA BHATIA v. FINANCIAL COMMISSIONER TOWN & COUNTRY PLANNING HARYANA AND ORS — Punjab & Haryana High Court (2016-09-21)
• M/S WALIA LOGISTICS v. FOOD CORPORATION OF INDIA AND ORS — Punjab & Haryana High Court (2016-09-21)
• M/S LAKARIYA CONSTRUCTION CO. v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-09-21)
• FAQUIR CHAND v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2016-09-21)
• WARYAM SINGH v. UT OF CHANDIGARH AND ORS — Punjab & Haryana High Court (2016-09-20)
• SUKHDEV SINGH AND ANR v. MUNICIPAL CORPORATION LUDHIANA AND ORS. — Punjab & Haryana High Court (2016-09-20)
• DING MANPOWER AND SECURITIES SERVICES PVT LTD v. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD AND ORS — Punjab & Haryana High Court (2016-09-20)
• SUBHASH CHANDER v. STATE BANK OF PATIALA AND ORS — Punjab & Haryana High Court (2016-09-20)
• LALIT KUMAR v. PUNJAB NATIONAL BANK AND ORS. — Punjab & Haryana High Court (2016-09-20)
• SURJIT SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-09-19)