SURINDER GUPTA,. ARUN MONGA

666 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• PROGRESSIVE PRIVATE SCHOOLS ASSOCIATION THRU ITS AUTH, SIGN. KISHAN CHAUDHARY v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-11-16)
• M/S REMI SALES AND ENGINEERING LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-01-30)
• M/S VISHAL CHAWLA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2017-12-22)
• M/S C.T. EDUCATIONAL SOCIETY v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2017-12-22)
• M/S SUKHBIR AGRO ENERGY PRIVATE LIMITED v. STATE OF PUNJAB & OTHERS — Punjab & Haryana High Court (2017-12-22)
• JAGJIWAN PAL SINGH v. FCI AND ANR. — Punjab & Haryana High Court (2017-12-22)
• M/S EK ONKAR BUILDERS & CONTRACTORS PVT LTD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-12-21)
• M/S EK ONKAR BUILDERS & CONTRACTORS PRIVATE LIMITED v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2017-12-21)
• M/S EK ONKAR BUILDERS & CONTRACTORS PVT LTD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-12-21)
• M/S EK ONKAR BUILDERS & CONTRACTORS PVT LTD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-12-21)