SURINDER GUPTA,. A.K. SIKRI

115 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• SANDEEP JASUJA & ANR v. ADVISOR TO THE ADMINISTRATOR & ORS — Punjab & Haryana High Court (2016-12-03)
• RANJIT SINGH v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2016-12-03)
• SAT PAUL GOYAL v. UT OF CHANDIGARH & ORS — Punjab & Haryana High Court (2016-12-02)
• RANJIT SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-12-02)
• BASANT ICE CREAM PVT LTD v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-12-02)
• BALJINDER KUMAR MANTRO v. ESTATE OFFICER & ORS — Punjab & Haryana High Court (2016-12-02)
• DP CATERERS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-12-02)
• SUKHWINDER SINGH AND ANR. v. SUPERINTENDING ENGINEER AND ORS. — Punjab & Haryana High Court (2016-12-02)
• SATBIR SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-12-02)
• PREM LATA AND ANR v. PUNJAB & SIND BANK & ANR — Punjab & Haryana High Court (2016-12-02)