SURINDER GUPTA

3,766 recorded High Court judgment(s) · 2011–2020

Courts

Disposal nature

Recent judgments

• RATI RAM v. RAVINDER SINGH — Punjab & Haryana High Court (2020-03-20)
• RAVNEET KAUR AND ANR v. KRISHAN KUMAR IAS AND ANR — Punjab & Haryana High Court (2020-03-18)
• GULSHAN KUMAR AND ORS v. A. VENU PARSAD (IAS) AND ORS — Punjab & Haryana High Court (2020-03-18)
• ALI v. DHRUV DAHIYA — Punjab & Haryana High Court (2020-03-18)
• SHALLU v. AJIT BALAJI JOSHI AND ANR — Punjab & Haryana High Court (2020-03-18)
• BIKRAM SINGH AND OTHERS v. KARAN AVTAR SINGH — Punjab & Haryana High Court (2020-03-18)
• GURDEEP RAI ETC v. VENU PRASHAD AND ORS — Punjab & Haryana High Court (2020-03-17)
• BARINDER PAL DEWETT v. SURESH CHANDRA & ANR — Punjab & Haryana High Court (2020-03-16)
• M/S SAREEN & CO. v. HUSSAN LAL IAS AND ORS — Punjab & Haryana High Court (2020-03-16)
• JASWINDER KAUR AND OTHERS v. RAVI BHAGAT — Punjab & Haryana High Court (2020-03-16)