SURESHWAR THAKUR,. SUKHVINDER KAUR

200 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• GRAM PANCHAYAT VILLAGE MIRJAPUR v. JOINT DEVELOPMENT COMMISSIONER (I.R.D), PUNJAB AND ANOTHER. — Punjab & Haryana High Court (2024-09-06)
• NARAIN SINGH AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-09-06)
• PANKAJ MANGA AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-09-06)
• PANKAJ MANGA AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-09-06)
• HEMRAJ AND ORS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2024-09-06)
• M.C. BARNALA v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2024-05-27)
• PREM CHAND BANSAL v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-05-27)
• RAJWANT SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-05-24)
• BALBIR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-05-24)
• HIND MOTORS SOLE PROPRIETORSHIP CONCERN THROUGH PROPRIETOR SH ASHISH MOHAN GUPTA AND ANOTHER v. NATIONAL COMPANY LAW TRIBUNAL CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2024-05-24)