SURESHWAR THAKUR,. SUDEEPTI SHARMA

1,360 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• UNION TERRITORY AND OTHERS v. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ORS — Punjab & Haryana High Court (2025-02-10)
• UNION OF INDIA AND OTHERS v. NO 4079899 EX SEPOY ANUP SINGH AND ANOTHER — Punjab & Haryana High Court (2025-01-30)
• BINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-01-28)
• PADAM PREET SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-01-28)
• PUDA v. SHER SINGH AND ANOTHER — Punjab & Haryana High Court (2025-01-21)
• UNION OF INDIA AND OTHERS v. EX JWO ROSHAN LAL YADAV AND ANOTHER — Punjab & Haryana High Court (2025-01-20)
• GURCHARAN SINGH v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2025-01-20)
• UNION OF INDIA AND OTHERS v. NO 764851 T SGT SANJEEV KUMAR AND ANR — Punjab & Haryana High Court (2025-01-18)
• JAGDISH SINGH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-01-18)
• KAMLESH WIFE OF BALWAN SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2025-01-18)