LexSURESHWAR THAKUR, . SANDEEP SHARMA
450 recorded High Court judgment(s) · 2011–2021
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 450 |
Disposal nature
| Disposed Off | 396 |
| Allowed | 25 |
| (unspecified) | 13 |
| Dismissed | 8 |
| Allowed To be withdrawn | 5 |
| Dissmiss For Default/Non-Prosecution | 1 |
| ENHANCED | 1 |
| Data not available in the software | 1 |
Recent judgments
- DEEPAK GUPTA v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2021-10-22)
- CHANDER KALI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2021-09-17)
- M/S PATEL ENGINEERING LTD v. CENTRAL BOARD OF TRUSTEES AND ORS — Himachal Pradesh High Court (2021-09-17)
- HRTC AND ANOTHER v. SHALIMA SHARMA AND ANOTHER — Himachal Pradesh High Court (2021-09-10)
- HPSEB LTD AND ORS v. MANDEEP SINGH — Himachal Pradesh High Court (2021-09-10)
- HPSEB LTD AND ORS v. AMIT KUMAR — Himachal Pradesh High Court (2021-09-10)
- Shri Subhash Chand @ Subbar v. Shri Jagdish Ram @ Jagdish Chand and others — Himachal Pradesh High Court (2021-09-10)
- MANJEET SINGH SAINI v. UNION OF INDIA AND ORS — Himachal Pradesh High Court (2021-07-05)
- SUDESH KUMAR SINHA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-07-02)
- LAL CHAND v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-07-02)