SURESHWAR THAKUR,. RITU TAGORE

36 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• NAFEES v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-07-01)
• SAHIB SINGH AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-05-31)
• LAKHMI CHAND ALIAS LAXMI CHAND v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-05-31)
• IQBAL SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2024-05-31)
• DALJIT SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-05-31)
• M/S SAREE PALACE v. RESERVE BANK OF INDIA AND OTHERS — Punjab & Haryana High Court (2024-05-31)
• AMRIK SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-05-31)
• FAUJA SINGH DECEASED TH TH LRS v. JOINT DEVELOPMENT COMMISSIONER IRDP PUNJAB AND ORS — Punjab & Haryana High Court (2024-05-31)
• REENA SINGH AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-05-31)
• RUPA JINDAL AND OTHERS v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2024-05-31)