SURESHWAR THAKUR,. N.S. SHEKHAWAT

130 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• RINKU v. STATE OF HARYANA — Punjab & Haryana High Court (2024-11-14)
• GRAM PANCHAYAT PALLI UCHI v. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB AND ANR. — Punjab & Haryana High Court (2023-07-07)
• JAI KARAN AND ANR v. STATE OF HARYANA — Punjab & Haryana High Court (2022-11-04)
• MANJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2022-11-03)
• SUBHASH v. STATE OF HARYANA — Punjab & Haryana High Court (2022-11-03)
• TEK CHAND AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-10-31)
• DILAWAR SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-10-31)
• BUDHRAM AND ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2022-10-21)
• RAJENDER SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-10-21)
• BEANT SINGH AND ORS. v. STATE OF PUNJAB — Punjab & Haryana High Court (2022-10-21)