SURESHWAR THAKUR,. LALIT BATRA

677 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• JAGDISH CHAND @ NANDI v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2024-07-18)
• ASHOK KUMAR BANSAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-05-30)
• DHARMINDER SINGH v. AMRITSAR IMPROVEMENT TRUST AND ORS — Punjab & Haryana High Court (2024-05-30)
• CHANNA RAM AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2024-05-30)
• JOGINDER SINGH GILL DECEASED TH LRS AND ORS v. JOINT DEVELOPMENT COMMISSIONER IRDP PUNJAB AND ANR — Punjab & Haryana High Court (2024-05-30)
• RAM NIWAS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-05-30)
• ATMA SINGH & ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-05-30)
• BAKHSHISH SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-05-30)
• BARHM PARKASH YADAV AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2024-05-30)
• TILKAK RAJ ADLAKHA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-05-30)