SURESHWAR THAKUR,. KULDEEP TIWARI

2,021 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• AMIT KUMAR ALIAS MEETU v. STATE OF HARYANA — Punjab & Haryana High Court (2025-01-23)
• NAVISH KUMAR @ NAVI v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-20)
• PRABHJOT SINGH @ PRINCE v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-20)
• HARJEET SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-20)
• GURDEV SINGH ALIAS GURDEV SINGH NAMBERDAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-04)
• SALWINDER SINGH @ SHINDA v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-04)
• ANOOP SINGH AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-04)
• AMARJIT KAUR AND ANOTHER v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2024-12-04)
• SIMRANJIT SINGH @ SAMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-11-28)
• DEEPANSHU v. STATE OF HARYANA — Punjab & Haryana High Court (2024-11-28)