SURESHWAR THAKUR,. KIRTI SINGH

35 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• KULWANT KAUR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-01-18)
• SHATRUJEET KAPUR, IPS v. SUSHIL KUMAR — Punjab & Haryana High Court (2025-01-16)
• ARUN KUMAR GUPTA AND OTHERS v. M/S KARNAL MOTORS PVT LTD — Punjab & Haryana High Court (2025-01-16)
• SANDEEP SINGH v. SATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-01-07)
• ARJUN SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-20)
• TEJPAL SINGH v. STATE OF PUNJAB THROUGH ITS SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB — Punjab & Haryana High Court (2024-12-12)
• DARBARA SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-12)
• UNION OF INDIA THROUGH ITS SECRETARY TO GOVERNMENT OF INDIA AND OTHERS v. NO 2977608X EX SEP RAM PAL AND ANOTHER — Punjab & Haryana High Court (2024-12-12)
• UNION OF INDIA AND ORS v. GURMIT SINGH AND ANR — Punjab & Haryana High Court (2024-12-12)
• GEHNA KHAN v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-12)