SURESHWAR THAKUR,. HARSH BUNGER

38 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• HARDEV SINGH & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2024-02-05)
• SATNOKH SINGH ETC v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2024-02-05)
• SATBIR SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2024-02-05)
• HAMIR KAUR AND ORS. v. HARGIAN SINGH AND ORS. — Punjab & Haryana High Court (2024-02-05)
• HAMIR KAUR AND ORS. v. DIRECTOR OF PANCHAYATS PB. AND ORS. — Punjab & Haryana High Court (2024-02-05)
• BACHNA RAM & ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-02-05)
• JAGTA RAM ETC. v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2024-02-05)
• RAM SARUP v. THE COMMISSIONER ROHTAK DIVISION — Punjab & Haryana High Court (2024-02-05)
• AJIT SINGH & ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2024-01-31)
• M/S VISHAV SEWING MACHINE INDUSTRIES PVT. LTD. v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-01-31)