SURESHWAR THAKUR,. H.S. GREWAL

122 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• VATIKA LIMITED v. UNION OF INDIA, MINISTRY OF HOUSING AND URBAN AFFAIRS — Punjab & Haryana High Court (2025-04-24)
• KAKA SINGH AND ORS v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2025-03-28)
• NARAIN DASS SHARMA v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2025-03-28)
• PARLAD RAI AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2025-03-28)
• ASHOK MEHTA v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-03-28)
• SUNDER DASS AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2025-03-28)
• BASU RAM AND ANR. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2025-03-28)
• RANJIT SINGH CHEEMA AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-03-28)
• SEWA SINGH ARYA AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-03-28)
• BIHARI LAL BANSAL AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-03-28)