SURESHWAR THAKUR,. DEEPAK MANCHANDA

23 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• RAMESH SAHA @ ROOMAN SAHA v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-08-07)
• RAJU MANDAL S/O GONAR MANDAL v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-08-07)
• STATE OF HARYANA v. GEETA DEVI AND ANR. — Punjab & Haryana High Court (2024-08-05)
• JATINDER KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-07-30)
• SATENDER KUMAR v. GEETA DEVI — Punjab & Haryana High Court (2024-07-30)
• TEK RAM v. THE COLLECTOR PANIPAT & OTHERS — Punjab & Haryana High Court (2024-04-18)
• DALEL SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2024-04-18)
• RAMKISHAN v. GRAM PANCHAYAT — Punjab & Haryana High Court (2024-04-08)
• LABH SINGH & ORS v. COMMISSIONER, & ORS — Punjab & Haryana High Court (2024-04-08)
• LABH SINGH & ANR v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2024-04-08)