LexSURESHWAR THAKUR, . CHANDER BHUSAN BAROWALIA
624 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 624 |
Disposal nature
| Disposed Off | 580 |
| Dismissed | 16 |
| Allowed | 8 |
| DISPOSED OFF | 4 |
| APPEAL ALLOWED | 3 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 3 |
| LEAVE TO APPEAL | 2 |
| (unspecified) | 2 |
Recent judgments
- NIRJLA WALIA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2021-09-22)
- STATE OF HP AND OTHERS v. KUMARI BHARTI — Himachal Pradesh High Court (2021-09-10)
- SUMAN LATA v. VINEET SHARMA AND OTHERS — Himachal Pradesh High Court (2021-09-10)
- BHIMI RAM v. HP STAFF SELECTION COMMISSION AND ANR — Himachal Pradesh High Court (2021-09-10)
- JAGAT RAM v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-08-05)
- SUNDER SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-08-05)
- SHANKAR SINGH v. HP TOURISM DEVELOPMENT CORPORATION LTD AND ANR — Himachal Pradesh High Court (2021-07-29)
- STATE OF HP AND ORS v. INDER SINGH — Himachal Pradesh High Court (2021-07-29)
- STATE OF HP AND OTHERS v. ASHWANI KUMAR AND OTHERS — Himachal Pradesh High Court (2021-07-29)
- RAM CHAND AND ORS v. HPU AND ORS — Himachal Pradesh High Court (2021-07-29)