LexSURESHWAR THAKUR
6,085 recorded High Court judgment(s) · 2011–2021
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 6085 |
Disposal nature
| Disposed Off | 4412 |
| DISPOSED OFF | 1069 |
| Dismissed | 191 |
| Allowed | 140 |
| Allowed To be withdrawn | 55 |
| OTHERS DISPOSED OFF | 25 |
| DISMISSED | 23 |
| REMANDED | 22 |
Recent judgments
- Surindra v. Yogesh Thakur — Himachal Pradesh High Court (2021-10-22)
- COLLECTOR LAND ACQUISITION v. SAVITRA DEVI AND OTHERS — Himachal Pradesh High Court (2021-10-07)
- TARA SINGH v. RAJESH KUMAR — Himachal Pradesh High Court (2021-10-07)
- DILA RAM v. TARUN KAPOOR — Himachal Pradesh High Court (2021-10-07)
- Charanji Lal v. Sandeep Bhatnagar — Himachal Pradesh High Court (2021-10-06)
- MACHHINDERNATH MANDIR AND MACHHIYAL v. SHASHI PAL NEGI — Himachal Pradesh High Court (2021-10-06)
- DILBAG SINGH v. STATE OF HP — Himachal Pradesh High Court (2021-10-05)
- RENU SOOD v. RAM PRASAD GUPTA AND ANR — Himachal Pradesh High Court (2021-10-04)
- MANDIRA DEVI v. STATE OF HP — Himachal Pradesh High Court (2021-10-04)
- DEV RAJ SHARMA v. VINOD KUMAR AND ORS — Himachal Pradesh High Court (2021-10-01)