LexSURESHWAR THAKUR, . ANOOP CHITKARA
26 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 26 |
Disposal nature
| Disposed Off | 26 |
Recent judgments
- YASHWANT SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-11-01)
- BIMLA DEVI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-09-06)
- KARAM CHAND v. STATE — Himachal Pradesh High Court (2019-08-07)
- SUMAN KUMARI v. SAWARAN SINGH — Himachal Pradesh High Court (2019-06-28)
- BIMLA DEVI v. STATE — Himachal Pradesh High Court (2019-06-28)
- STATE OF HP v. SAWARAN SINGH — Himachal Pradesh High Court (2019-06-28)
- STATE OF HP THROUGH SECRETARY(EDUCATION) v. KRISHAN CHAND — Himachal Pradesh High Court (2019-06-21)
- STATE OF HP THROUGH SECRETARY(EDUCATION) v. SANJEEV KUMAR — Himachal Pradesh High Court (2019-06-21)
- STATE OF HP THROUGH SECRETARY v. VIMLA DEVI — Himachal Pradesh High Court (2019-06-21)
- STATE OF HP THROUGH SECRETARY(EDUCATION) v. HEM RAJ — Himachal Pradesh High Court (2019-06-21)