LexSURESHWAR THAKUR,. ALOK JAIN
29 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 29 |
Disposal nature
| DISPOSED OF | 24 |
| DISMISSED | 5 |
Recent judgments
- RAVINDER v. STATE OF HARYANA — Punjab & Haryana High Court (2024-11-26)
- COURT ON ITS OWN MOTION v. MUNMUN GOYAL AND ANOTHER — Punjab & Haryana High Court (2024-10-25)
- UNION OF INDIA AND OTHERS v. RAMESH CHAND AND ANOTHER — Punjab & Haryana High Court (2024-10-25)
- BALJIT KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-25)
- UNION OF INDIA AND OTHERS v. EX SEPOY MADAN LAL AND ANOTHER — Punjab & Haryana High Court (2024-10-25)
- NACHATTAR SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-25)
- MANJIT SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-10-24)
- UNION OF INDIA AND OTHERS v. SURINDERPAL SINGH AND ANOTHER — Punjab & Haryana High Court (2024-10-24)
- CHARCHIT v. THE STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-10-24)
- GURMEJ SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-24)