SURESHWAR THAKUR, . AJAY MOHAN GOEL

35 recorded High Court judgment(s) · 2017–2020

Courts

Disposal nature

Recent judgments

• NARENDER KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2020-12-11)
• CHAMEL SINGH v. STATE OF HP — Himachal Pradesh High Court (2020-12-11)
• BALWANT SINGH v. STATE OF HP AND ORS — Himachal Pradesh High Court (2020-12-11)
• Ravindra Kumar v. CSKHPKV — Himachal Pradesh High Court (2020-12-10)
• SUSHIL KUMAR CHANDEL v. STATE OF HP AND ANR — Himachal Pradesh High Court (2020-12-10)
• SHARVAN KUMAR v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2020-12-10)
• M/S S.G. CONSTRUCTIONS v. UNION OF INDIA AND ORS — Himachal Pradesh High Court (2020-12-10)
• MOTI LAL SITHTA v. STATE OF HP AND ANR — Himachal Pradesh High Court (2020-12-10)
• RAKESH KUMAR DHIMAN v. HPSEBL AND ANOTHER — Himachal Pradesh High Court (2020-12-10)
• SUNITA DEVI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2020-12-10)