SURESHWAR THAKUR

2,953 recorded High Court judgment(s) · 2019–2025

Courts

Disposal nature

Recent judgments

• KULDEEP SINGH v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2025-01-13)
• SUNITA RANI v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-11-29)
• SAPNA THAKUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-11-29)
• KANWALJEET SINGH ALIAS KAWALJIT SINGH ALIAS KAWAL v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-11-22)
• NARVEER @ SONU v. STATE OF HARYANA — Punjab & Haryana High Court (2024-11-22)
• VIPIN ALIAS VIPIN KUMAR v. STATE OF U.T. CHANDIGARH — Punjab & Haryana High Court (2024-11-22)
• MANDEEP SINGH ALIAS LADA v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-11-08)
• KULWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-08-30)
• SURENDER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2024-08-30)
• MAKHAN SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-08-30)