LexSURESH KUMAR KAIT,U.DURGA PRASAD RAO
336 recorded High Court judgment(s) · 2010–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 335 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 64 |
| DISPOSED OF NO COSTS | 61 |
| ALLOWED NO COSTS | 54 |
| WITHDRAWN | 44 |
| CLOSED NO COSTS | 31 |
| DISMISSED NO COSTS | 28 |
| DISMISSED AS INFRUCTUOUS | 26 |
| PARTLY ALLOWED NO COSTS | 8 |
Recent judgments
- Dr T Murali Krishna v. Smt Poonam Malakondaiah IAS — Telangana High Court (2018-09-14)
- SECY., S.E. DEPT. AND 3 ORS. v. B. NAGESHWAR RAO AND ANO. — Telangana High Court (2018-09-07)
- S.SUSHEELA v. Sri. G. Kishan — Telangana High Court (2018-07-06)
- NIMMALA SHILPA - ANR v. M.JAGADISHWAR RAO - ANR — Telangana High Court (2018-06-08)
- N.SHILPA - ANR v. M.JAGADISHWAR RAO - ANR — Telangana High Court (2018-06-08)
- ASHIQUE ALI , SHAHNEEL , SHANEEL TAHIR AHMEDI, DT HYDERABAD v. THE STATE OF A.P., REP. BY P.P., HIGH COURT, HYDERABAD — Telangana High Court (2018-04-27)
- MD. MAHABOOB, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2018-04-06)
- VASAMSETTY VENKATA RAMESH BABU, E.G.DISTRICT AND ANR v. THE STATE OF AP., REP. BY PUBLIC PROSECUTOR, HIGH COURT, HYD — Telangana High Court (2018-03-23)
- K.V.L.NARASIMHA RAO,VIZIANAGARAM DIST,AND 4 v. GOVT.OF AP,PRL.SCY,RANDB,HYD,AND 4 — Andhra Pradesh High Court (2018-03-09)
- K.V.L.NARASIMHA RAO,VIZIANAGARAM DIST,AND 4 v. GOVT.OF AP,PRL.SCY,RANDB,HYD,AND 4 — Telangana High Court (2018-03-09)