LexSURESH KUMAR KAIT,T.AMARNATH GOUD
92 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 91 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| ALLOWED NO COSTS | 16 |
| DISMISSED | 13 |
| DISPOSED OF NO COSTS | 12 |
| CLOSED NO COSTS | 10 |
| PARTLY ALLOWED NO COSTS | 8 |
| WITHDRAWN | 8 |
| DISMISSED AS NOT PRESSED | 6 |
| DISMISSED AS NON PROSECUTION | 4 |
Recent judgments
- BONTHA SURESH v. THE STATE OF A.P. REP., BY ITS PP — Telangana High Court (2018-10-10)
- KASAPURAM GOVINDU, KURNOOL DT AND 8 OTRS., v. STATE REP PP, THR SHO, NAGALAPURAM., — Telangana High Court (2018-10-05)
- GORTHI VENKATA GOPALA KRISHNA v. GORTHI PARVATHI — Telangana High Court (2018-10-05)
- M VENKAT SAI v. B JYOTHISREE — Telangana High Court (2018-10-05)
- Mattukoyya RAJA SEKHAR v. M SULAKSHANA — Telangana High Court (2018-10-05)
- P. NAGASUMEDHA v. N SRIKANTH — Telangana High Court (2018-10-04)
- SMT.ALTHI GAYATRI,SARITA v. ALTHI PHANI KUMAR,PHANI — Telangana High Court (2018-10-04)
- N SRIKANTH v. P NAGASUMEDHA — Telangana High Court (2018-10-04)
- PANDIT PRATHYUSHA, GUNTUR DIST v. KOLLIPARA SURESH KUMAR, GUNTUR DIST — Telangana High Court (2018-10-04)
- Tupakula Padma, v. Tupakula Anil Kumar, — Telangana High Court (2018-09-28)