SURESH KUMAR KAIT,SUDHIR KUMAR JAIN

34 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• UMESH PRASAD SAH, EX CPL 692204-S v. UNION OF INDIA & ORS. — Delhi High Court (2022-05-17)
• KALLURI RAMI REDDY (EX CPL 775276-N) v. UNION OF INDIA & ORS. — Delhi High Court (2022-05-17)
• COLONEL G.P SINGH (RETIRED) v. UNION OF INDIA & ORS. — Delhi High Court (2022-05-13)
• MOHIT SAINI, EX CPL 904895-B v. UNION OF INDIA & ORS. — Delhi High Court (2022-05-06)
• PRADEEP KUMAR & ORS. v. THE ASSOCIATION OF INDIAN UNIVERSITIES & ANR. — Delhi High Court (2022-05-05)
• K.KAILASH MANIK v. UNION OF INDIA & ORS. — Delhi High Court (2022-05-05)
• SANJAY KUMAR v. UNION OF INDIA AND OTHERS — Delhi High Court (2022-05-04)
• GEETA KUMARI, LADY CONST/GD CISF v. THE DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE & ORS. — Delhi High Court (2022-05-04)
• JEET NATH v. GOVIND RAM BAFNA & ANR — Delhi High Court (2022-04-28)
• BHOLA NATH LAL v. GOVIND RAM BAFNA & ANR — Delhi High Court (2022-04-28)