SURESH KUMAR KAIT,. SHALINDER KAUR

66 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• MANISH @ GANJA v. STATE (GNCT OF DELHI — Delhi High Court (2023-12-22)
• INDU DEVI v. STATE OF NCT OF DELHI — Delhi High Court (2023-12-22)
• STATE v. SH JITENDER @ JEETU & ANR. — Delhi High Court (2023-12-22)
• LOKESH SHARMA v. STATE GNCTD AND ORS. — Delhi High Court (2023-12-22)
• ADITYA PATHAKA @ GOLU PATHAKA v. THE STATE GOVT OF NCT OF DELHI AND ORS — Delhi High Court (2023-12-22)
• HENA PARVEEN v. STATE NCT OF DELHI & ORS. — Delhi High Court (2023-12-21)
• KAMLESH v. THE STATE OF NCT OF DELHI & ORS. — Delhi High Court (2023-12-21)
• RANJEET SINGH v. THE STATE GOVT. OF NCT OF DELHI AND ANR. — Delhi High Court (2023-12-21)
• M/S ROCKS BUILDCON PVT LTD & ANR v. RAM KISHAN SINGH — Delhi High Court (2023-12-20)
• PRANAY RAI v. DIRECTORATE OF ENFORCEMENT & ANR. — Delhi High Court (2023-12-19)