LexSURESH KUMAR KAIT,P.KESHAVA RAO
70 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 70 |
Disposal nature
| CLOSED NO COSTS | 15 |
| WITHDRAWN | 13 |
| DISPOSED OF NO COSTS | 9 |
| DISMISSED NO COSTS | 8 |
| ALLOWED NO COSTS | 7 |
| DISMISSED | 6 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR DEFAULT | 4 |
Recent judgments
- Smt. Bandla Jayamma (PW-1) v. Appani Vijayamma (A-4) — Telangana High Court (2018-05-01)
- Appani Venkateswarlu , Pandu, (A-1), v. The State of Andhra Pradesh, — Telangana High Court (2018-05-01)
- Kodavati Jayendra Rao v. State of A.P., — Telangana High Court (2018-04-12)
- Paidi Venkata Venu Gopal Rao, v. Director General of Police, — Telangana High Court (2018-02-09)
- BHUPATHI RAMANJANEYULU DIED HIS LRS AND 4 OTHERS, KADAPA DIST v. S.MALLIKARJUNA REDDY, MUDDANUR (M), KADAPA DIST AND 3 OTHERS — Telangana High Court (2018-01-25)
- Yerra Uppalaiah , Yerra Uadai , Upali Neene, v. The State of Andhra Pradesh, — Telangana High Court (2017-12-29)
- SMT.D.NIRMALA v. SMT. S.PADMAVATHI AND 2 OTHERS — Telangana High Court (2017-12-29)
- Velugula Ramesh v. The State of A.P., — Telangana High Court (2017-12-29)
- Neelam Pullaiah v. The State of Andhra Pradesh, — Telangana High Court (2017-12-29)
- V VENKATRAM v. V.SRILAKSHMI JYOTSNA — Telangana High Court (2017-12-14)