SURESH KUMAR KAIT,NEENA BANSAL KRISHNA

517 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• MOHD. ARMAN v. GOVERNMENT OF NCT OF DELHI AND OS. — Delhi High Court (2023-10-19)
• RASHMI SHARMA v. DEEPAK SHARMA — Delhi High Court (2023-10-19)
• SH. A.K. BUDDHIST v. UNION OF INDIA — Delhi High Court (2023-10-19)
• STATE v. DEVANAND & ORS. — Delhi High Court (2023-10-18)
• HARPAL SINGH v. MAYA DEDI & ORS. — Delhi High Court (2023-10-18)
• STATE v. DILA RAM — Delhi High Court (2023-10-18)
• STATE OF NCT OF DELHI v. DABLOO KUMAR @ PANDIT — Delhi High Court (2023-10-18)
• MANOJ KUMAR v. UNION OF INDIA & ORS. — Delhi High Court (2023-10-17)
• DEV DATT VERMA v. KIRAN VERMA — Delhi High Court (2023-10-16)
• DEV DATT VERMA v. KIRAN VERMA — Delhi High Court (2023-10-16)