SURESH KUMAR KAIT, . MANOJ JAIN

228 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• THE STATE GOVT OF N. C. T. DELHI v. JAIVEER — Delhi High Court (2024-12-11)
• MOHD. TAHIR v. STATE (NCT OF DELHI) — Delhi High Court (2024-07-02)
• UMAKANT YADAV v. STATE NCT OF DELHI — Delhi High Court (2024-07-02)
• COURT ON ITS OWN MOTION v. STATE OF NCT OF DELHI — Delhi High Court (2024-07-02)
• SUMAN v. COMMISSIONER OF POLICE AND ORS — Delhi High Court (2024-07-02)
• NAUSHAD AHMED v. THE STATE OF NCT OF DELHI AND ORS. — Delhi High Court (2024-05-31)
• LAKHAN SINGH v. NCT OF DELHI AND ORS — Delhi High Court (2024-05-30)
• SMT. SARITA KATARIA v. THE STATE GOVT. OF NCT OF DELHI AND ORS. — Delhi High Court (2024-05-29)
• MS SURESH @ SUSHMA AHUJA AND ANR v. UNION OF INDIA AND ORS — Delhi High Court (2024-05-29)
• SHARJEEL IMAM v. STATE OF NCT DELHI & ANR. — Delhi High Court (2024-05-29)