LexSURESH KUMAR KAIT,M.S.K.JAISWAL
30 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 30 |
Disposal nature
| ALLOWED NO COSTS | 7 |
| WITHDRAWN | 6 |
| DISPOSED OF NO COSTS | 5 |
| CLOSED NO COSTS | 3 |
| DISMISSED NO COSTS | 3 |
| DISMISSED FOR DEFAULT | 3 |
| DISPOSED OF AS INFRUCTUOUS | 2 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- P. Padmanabha Reddy v. Dr. G.G. Reddy (Gaddam Gidda Reddy), — Telangana High Court (2018-01-05)
- ANUMAKKA BURA AND ANOTHER v. SHRIRAM CITY UNION FINANCE LTD., AND 2 OTHERS — Telangana High Court (2018-01-05)
- S NARENDER v. TS — Telangana High Court (2018-01-05)
- T. Praveen Chary v. State of Andhra Pradesh — Telangana High Court (2018-01-05)
- M/S SRI RAMADAS MOTOR TRANSPORT LTD., KKD, E.G.DIST v. GRANDHI MOHANA NAGENDRA RAO, PALAKOL, W.G.DIST AND 5 OTHERS — Telangana High Court (2018-01-05)
- y rama murthy v. shriram city union — Telangana High Court (2018-01-05)
- C. KRISHNA KUMAR , KRISHNA v. SMT. SUSHMA — Telangana High Court (2018-01-04)
- Chakradharamahanthi Venkata Ramanamurthy v. Chakradharamahanthi Venkata Manikya Prasuna — Telangana High Court (2018-01-04)
- KUPPILLI KUNCHAMMA v. KUPPILI LAKSHMI NARAYANA — Telangana High Court (2018-01-04)
- THE ORIENTAL INSURANCE CO. LTD., v. THE A.P. STATE CONSUMER DISPUTES REDRESSAL COMMISSION AND 5 OR — Telangana High Court (2018-01-04)