SURESH KUMAR KAIT, . GIRISH KATHPALIA

212 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• MRS DEEPTI BHARGAVA v. UNION OF INDIA AND ORS — Delhi High Court (2025-01-29)
• RAVI KUMAR v. DEPARTMENT OF SPACE AND ORS. — Delhi High Court (2024-09-23)
• MUNICIPAL CORPORATION OF DELHI v. MANISH KUMAR AND OTHERS & ORS — Delhi High Court (2024-09-23)
• DR H. C GUPTA v. DEEPAK KUMAR & ANR. — Delhi High Court (2024-09-20)
• GNCTD AND ORS v. AMAR SINGH CHAUHAN — Delhi High Court (2024-09-20)
• UNION OF INDIA & ORS. v. YOGESH KUMAR — Delhi High Court (2024-09-20)
• DR KRISHNA NAND MAURYA & ORS. v. DR N KALAISELVI & ORS. — Delhi High Court (2024-09-20)
• KULDEEP YADAV v. UNION PUBLIC SERVICE COMMISSION — Delhi High Court (2024-09-20)
• GORAJ SINGH AND ANOTHER v. DR. (MRS.) N . KALAISELVI — Delhi High Court (2024-09-20)
• UNION OF INDIA & ANR. v. RAVINDER KUMAR & ANR. — Delhi High Court (2024-09-19)