LexSURESH KUMAR KAIT
1,715 recorded High Court judgment(s) · 2009–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1708 |
| Andhra Pradesh High Court | 7 |
Disposal nature
| DISPOSED OF NO COSTS | 453 |
| DISMISSED | 375 |
| WITHDRAWN | 330 |
| ALLOWED NO COSTS | 300 |
| DISMISSED AS INFRUCTUOUS | 79 |
| DISMISSED FOR DEFAULT | 46 |
| DISMISSED NO COSTS | 43 |
| CLOSED NO COSTS | 34 |
Recent judgments
- GOPIDI VENKATA RAMANA REDDY v. THE GUNTUR MUNICIPAL CORPORATION — Telangana High Court (2018-10-05)
- Sakkurthi Venkata Vara Prasad, v. Illuri Dhana Lakshmi, — Telangana High Court (2018-10-05)
- Sakkurthi Venkata Vara Prasad v. Koganti Dinakara Prasad — Telangana High Court (2018-10-05)
- Sakkurthi Venkata Vara Prasad v. Narla Lakshmi — Telangana High Court (2018-10-05)
- RAYAPUDI YESUDASU v. MEDIKONDA SAMPURNAMMA — Telangana High Court (2018-09-28)
- K VASUDEVA RAO v. GODAVARTHY SURESH BABU — Telangana High Court (2018-09-28)
- L. Ashok v. Sri O. Ramesh and another — Telangana High Court (2018-09-28)
- THERA SRIRAMULU v. PULI CHITTAIAH — Telangana High Court (2018-09-25)
- SIDDE VENKAYAMMA v. PAMIDI SURENDRA KUMAR — Andhra Pradesh High Court (2018-09-24)
- SIDDE VENKAYAMMA v. PAMIDI SURENDRA KUMAR — Telangana High Court (2018-09-24)