LexSURESH KUMAR KAIT,D.V.S.S.SOMAYAJULU
63 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 63 |
Disposal nature
| ALLOWED NO COSTS | 25 |
| DISPOSED OF NO COSTS | 23 |
| WITHDRAWN | 4 |
| DISMISSED FOR DEFAULT | 4 |
| REJECTED | 3 |
| PARTLY ALLOWED NO COSTS | 1 |
| DISMISSED NO COSTS | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- Mrs. M.Pratima Reddy v. NICCO UCO ALLIANCE CREDIT LTD, — Telangana High Court (2017-11-14)
- MALLAMMA, v. N. GANGAMMA, — Telangana High Court (2017-11-14)
- J.SREERAMULU AND 6 OTHERS v. SMT.GANGAMMA W/O N.V.JAGANNADHAM — Telangana High Court (2017-11-14)
- Spl. Tahsildar v. K.Narapa REddy — Telangana High Court (2017-11-10)
- Jalli Venkateswarlu v. The Special Tahsildar — Telangana High Court (2017-11-10)
- SURESH KUMAR.NELLORE. v. SPL.TAHSILADAR, (LA) NELLORE. — Telangana High Court (2017-11-10)
- Smt. Radhi Raney v. Mrs. Nanki Feroze — Telangana High Court (2017-11-10)
- SPL.TAHSILDAR v. MANAGING TRUSTEE SRI VENUGOPALA SWAMY TEMPLE — Telangana High Court (2017-11-10)
- Jalli Srinivasulu v. The Special Tahsildar — Telangana High Court (2017-11-10)
- Iska Neeraja v. The Special Tahsildar — Telangana High Court (2017-11-10)