SURESH KUMAR KAIT

5,725 recorded High Court judgment(s) · 2009–2025

Courts

Disposal nature

Recent judgments

• TULSI RAM v. STATE & ORS — Delhi High Court (2025-02-17)
• ASHUTOSH v. THE STATE — Delhi High Court (2025-01-30)
• MRS KANCHAN AGGARWAL v. EMIRATES BANK INTERNATIONAL PJSC & ORS — Delhi High Court (2025-01-20)
• DEEPAK RAHEJA & ORS v. STATE (NCT OF DELHI) & ANR — Delhi High Court (2025-01-15)
• RISHI SONI v. ALAMJEET SINGH BHATIA — Delhi High Court (2025-01-09)
• RISHI SONI v. ALAMJEET SINGH BHATIA — Delhi High Court (2025-01-09)
• KAMAL v. STATE GOVT OF NCT OF DELHI — Delhi High Court (2024-12-10)
• NEHA AGGARWAL v. STATE GNCT OF DELHI — Delhi High Court (2024-11-26)
• SHEETAL RANA v. STATE (GOVT OF NCT OF DELHI) & ANR — Delhi High Court (2024-10-23)
• SURAJ & ORS v. GOVT OF NCT OF DELHI & ORS — Delhi High Court (2024-09-23)