SURESH KUMAR GUPTA,RAKESH SRIVASTAVA

22 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	15
Dismissed on merits/Rejected	6
Dismiss other than merit(DD/Non Prosec./Abated)	1

Durgesh Dixit v. State of U. P. through Principal Secretary (Home), Civil Secretariat, Lucknow and ors. — Allahabad High Court (2022-01-10)
Amanullah @ Manullah and Ors v. State of U.P THRU SECY. HOME DEPTT.LKO and Ors — Allahabad High Court (2022-01-10)
LALLAN AND ANOTHER v. State of U.P. THROUGH ITS PRINCI. SECY., HOME GOV. OF U.P. CIVIL SECT.LKO AND OTHERS — Allahabad High Court (2022-01-10)
RAVESH PANDEY ALIAS BABLU PANDEY v. State of U.P. THROUGH ITS PRINCIPAL SECRETARY HOME ,LKO AND OTHERS — Allahabad High Court (2022-01-10)
SMT. SAINA AND ANOTHER v. STATE OF U.P. THROUGH PRINCIPAL SECRETARY (HOME) CIVIL SECRETARIAT LUCKNOW AND ORS. — Allahabad High Court (2022-01-10)
GANDIV MISHRA ALIAS MOHIT MISHRA v. STATE OF UP THROUGH ADDITIONAL CHIEF SECY. HOME CIVIL SECY. LKO AND OTHERS — Allahabad High Court (2022-01-10)
Salikram v. state of u.p.thru secy. home lucknow and ors. — Allahabad High Court (2022-01-10)
MOHD IBRAR AND OTHERS v. STATE OF UP. THROUGH PRINCIPAL SECY. HOME AND OTHERS — Allahabad High Court (2022-01-10)
SURENDRA KUMAR TIWARI AND ANOTHER v. STATE OF U. P. THRU. SUPDT. OF POLICE AND ORS — Allahabad High Court (2022-01-10)
Ram Sewak v. State of U.P. thru addl.chief secy. home lucknow and others — Allahabad High Court (2022-01-10)