SURESH KUMAR GUPTA,RAJESH BINDAL

62 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	40
Dismissed on merits/Rejected	21
Disposed off/Decided on merits	1

STATE OF U.P. v. VIDYA SAGAR VERMA and 2 ORS. — Allahabad High Court (2022-08-25)
STATE OF U.P. v. NARENDRA PAL AND 3 ORS. — Allahabad High Court (2022-03-24)
STATE OF U.P. v. RAMADHAR — Allahabad High Court (2022-03-24)
STATE OF U.P. v. RAM DAYAL and ORS. — Allahabad High Court (2022-03-24)
STATE OF U.P. v. DESH RAJ AND 2 OTHERS — Allahabad High Court (2022-03-24)
STATE OF U.P. v. LITER SINGH — Allahabad High Court (2022-03-24)
STATE OF U.P. v. RAMESH — Allahabad High Court (2022-03-24)
STATE OF U.P. v. SANNE AND 3 OTHERS — Allahabad High Court (2022-03-23)
STATE OF U.P. v. BHOORI @ AZMAT ALI AND 5 ORS. — Allahabad High Court (2022-03-23)
STATE OF U.P. v. UTTAM KUMAR AND OTHERS — Allahabad High Court (2022-03-23)