SURESH KUMAR GUPTA,RAJAN ROY

49 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• SANJAY YADAV @ ANIL v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2023-06-20)
• CHHOTE LAL AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME U.P. CIVIL SECRETT. LKO. AND OTHERS — Allahabad High Court (2023-06-20)
• KISMATUL v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME SECRETT. LKO. AND OTHERS — Allahabad High Court (2023-06-20)
• DIVYANSH RAJPOOT @ DIVYANSH SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-06-20)
• DEVI SHARAN AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME U.P. CIVIL SECRETT. LKO. AND OTHERS — Allahabad High Court (2023-06-20)
• SATYA PRAKASH TRIPATHI v. STATE OF U.P. THRU. PRIN SECY. ADDL. SECY. REVENUE DEPTT. GOVT. CIVIL SECTT. LKO AND 3 OTHERS — Allahabad High Court (2023-06-20)
• SHYAM KUMAR AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-06-20)
• PRAVESH KUMAR v. STATE OF U.P. THRU SECY HOME CIVIL SECTT GOVT OF U.P. LKO AND OTHERS — Allahabad High Court (2023-06-20)
• RINKU CHAUHAN SURAJAPAL AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. AND OTHERS — Allahabad High Court (2023-06-20)
• ZIYAUDDIN v. STATE OF U.P. THRU. PRIN. SECY. HOME LUCKNOW AND OTHERS — Allahabad High Court (2023-06-20)