SURESH KUMAR GUPTA,PANKAJ NAQVI

1,162 recorded High Court judgment(s) · 2018–2020

Courts

Allahabad High Court

1162

Dismissed on merits	646
Disposed off/Decided on merits	420
Dismiss other than merit(DD/Non Prosec./Abated)	79
Allowed/Partly Allowed on merits	17

DEEN DAYAL and OTHERS v. STATE — Allahabad High Court (2020-02-10)
HANS RAJ and OTHER v. STATE — Allahabad High Court (2019-12-18)
PAPPI ALIAS MASHKOOR AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-12-17)
SAHID QURAISHI ALIAS MAIMBER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-17)
AZHAR v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2019-12-16)
NADEEM @ NADIMUDDIN v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2019-12-16)
KULDEEP PANWAR AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-12)
SMT. SAPNA YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-12)
AZAD v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-12-10)
SMT. RAKHI AND 2 OTHERS v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2019-12-10)