LexSURESH KUMAR GUPTA,MANOJ MISRA
535 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 535 |
Disposal nature
| Disposed off/Decided on merits | 287 |
| Dismissed on merits | 180 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 52 |
| Allowed/Partly Allowed on merits | 7 |
| (unspecified) | 7 |
| Transferred to Lucknow Bench of Allahabad High Court | 1 |
| Reference Disposed off | 1 |
Recent judgments
- SUNIL KUMAR MISHRA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-08-02)
- State of U.P. AND 2 OTHERS v. MOHD. RAMJAN AND ANOTHER — Allahabad High Court (2019-08-02)
- C/M MADAN LAL INTER COLLEGE v. SUNIL KUMAR MISHRA AND ANOTHER — Allahabad High Court (2019-08-02)
- COMMITTEE OF MANAGEMENT, MADAN LAL INTER COLLEGE AND ANOTHER v. DISTRICT INSPECTOR OF SCHOOLS AND 3 OTHERS — Allahabad High Court (2019-08-02)
- SUNIL KUMAR MISHRA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-08-02)
- ANWAR AHMAD v. State of U.P. AND ANOTHER — Allahabad High Court (2019-05-30)
- NAUSHAD AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-30)
- MAQSOOD ALIAS MAQSOOD AHMAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-30)
- VIJAY KUMAR AGRAWAL v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-05-30)
- JAINATH PRASAD GUPTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-30)