SURESH KUMAR GUPTA

8,240 recorded High Court judgment(s) · 2018–2023

Courts

Allahabad High Court

8240

Disposed off/Decided on merits	2657
Allowed/Partly Allowed on merits	2579
Dismiss other than merit(DD/Non Prosec./Abated)	1833
Allowed/Partly Allowed on merits/Granted	477
Dismissed on merits	441
Dismissed on merits/Rejected	85
DISMISSED AS INFRUCTUOUS	59
DISMISSED AS WITHDRAWN	40

SANJEEV KUMAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2023-05-31)
VINAY PRAKASH v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND ANOTHER — Allahabad High Court (2023-05-31)
RAJU @ SAHAJ RAM v. STATE OF U.P. THRU. PRIN. SECY. HOME, U.P. CIVIL SECRETT. LKO. AND 2 OTHERS — Allahabad High Court (2023-05-31)
SMT. AMRITA SHARMA v. STATE OF U.P. THRU. PRIN. SECY. HOME, LUCKNOW, AND OTHERS — Allahabad High Court (2023-05-31)
KUNWAR ALOK SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME AND ANOTHER — Allahabad High Court (2023-05-31)
PRADEEP KUMAR UPADHYAY v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2023-05-31)
ISHTIYAQ KHAN v. STATE OF U.P. — Allahabad High Court (2023-05-31)
SAHID ALI v. STATE OF U.P. THRU. SECY. HOME DEPTT., CIVIL SECTT. LKO. AND ANOTHER — Allahabad High Court (2023-05-31)
SANJEEV KUMAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2023-05-31)
ABHISHEK RASTOGI v. THE STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND ANOTHER — Allahabad High Court (2023-05-30)