LexSUREPALLI NANDA,UJJAL BHUYAN
672 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 672 |
Disposal nature
| DISPOSED OF NO COSTS | 344 |
| ALLOWED NO COSTS | 130 |
| DISMISSED NO COSTS | 80 |
| WITHDRAWN | 57 |
| DISMISSED | 35 |
| CLOSED NO COSTS | 8 |
| DISPOSED OF AS INFRUCTUOUS | 5 |
| DISMISSED AS INFRUCTUOUS | 5 |
Recent judgments
- Union of India through the Secretary,Department of Personnel v. Shri Somesh Kumar S/o Late Shri S N Sinha, Occ 1AS, — Telangana High Court (2023-01-10)
- Vanpic Ports Private Limited v. The Deputy Director — Telangana High Court (2022-09-27)
- Vanpic Projects Private Limited v. The Deputy Director — Telangana High Court (2022-09-27)
- Pulimamidi Shashidhar Reddy v. The State of Telangana and 7 others — Telangana High Court (2022-09-20)
- The Collector, v. Mr.Abu Mohammed Mustafa Kamal Khalid, — Telangana High Court (2022-09-08)
- Kavvampally Budamma, v. The Mandal Revenue Officer, — Telangana High Court (2022-09-02)
- Chief Commissioner, v. P. Govind Reddy — Telangana High Court (2022-08-17)
- The State of Telangana v. P .Govind Reddy and 10 others — Telangana High Court (2022-08-17)
- ITC Limited v. The State of Andhra Pradesh, Represented by its Principal — Telangana High Court (2022-08-10)
- AMBATI KRISHNAIAH AND ANO. v. PRL. SECY., FORESTS AND 4 ORS. — Telangana High Court (2022-08-03)