SUREPALLI NANDA

5,050 recorded High Court judgment(s) · 2022–2026

Courts

Telangana High Court

5050

DISPOSED OF NO COSTS	2560
DISMISSED AS INFRUCTUOUS	665
ALLOWED NO COSTS	658
CLOSED NO COSTS	553
WITHDRAWN	242
DISMISSED	241
DISMISSED AS NON PROSECUTION	42
DISMISSED NO COSTS	23

M/s. Kendriya Bhandar v. The State of Telangana — Telangana High Court (2026-05-06)
Amistapur Jama Masjid v. The State of Telangana — Telangana High Court (2026-05-06)
M/s Kisan Projects Pvt Ltd v. The State of Telangana — Telangana High Court (2026-05-06)
M/s. NACOF v. The State of Telangana — Telangana High Court (2026-05-06)
Sudhakar Bellamkonda v. The State of Telangana — Telangana High Court (2026-05-06)
Syed Sultan v. The State of Telangana, — Telangana High Court (2026-05-06)
RAJESH KUMAR SAHU OR RAJESHWARI SAHU v. The State of Telangana — Telangana High Court (2026-05-06)
M/s. Sri. Pulaji Industries v. R. Sobha — Telangana High Court (2026-05-05)
Sri Thirupathi Balaji Rice Industries v. The State of Telangana — Telangana High Court (2026-05-05)
M/s. Sahithi HP Gas Agencies (HPCL LPG Distributor) v. State of Telangana — Telangana High Court (2026-05-05)